Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(5) in The U.P. Higher Judicial Service Rules, 1975 (5)oxZ 3 dh leLr lsokvksa esa&(1) lsuk ds fodykax deZpkfj;ksa] rFkk (2) LorU=rk laxzke ds lsukfu;ksa ds vkfJrksa] izR;sd ds fy,] nl izfr'kr rFkk oxZ 4 dh lsokvksa esa izR;sd ds fy, 5 izfr'kr dk vkj{k.k jgsxkA
