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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2)(vii) in Purba Medinipur University Act, 2017

(vii)five shall be Teachers of the University, other than Professors, to he elected by such Teachers of the concerned Faculty Council from amongst themselves, in such manner as may be provided for by the Statutes: