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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981

(3)When an application for withdrawal is made to the prescribed authority, notice thereof fixing a date for the hearing of application shall be given to all other parties to the petition and shall be published by being pasted at the office of the prescribed authority and the Committee.