Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(5)(b) in Kerala University of Health Sciences Act, 2010

(b)The Controller of Examinations shall be the ex-officio Secretary of such committees; •