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[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

State of Rajasthan - Subsection

Section 280(2)(a) in Rajasthan Municipalities Act, 2009

(a)convey the carcasses to a place provided or appointed under sub-Section (1) or to a place beyond two kilometres of the municipal limit or the abadi area whichever is away, or