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State of Himachal Pradesh - Section

Section 6 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975

6. Delimitation of land.

- The nautor land to be granted to a landless person or other eligible persons under, this scheme shall be delimited in his presence and also in the presence of the members of the Gram Panchayat as may be available at the time of delimitation.