Section 4(1)(a) in Telangana Societies Registration Act, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)a memorandum of association of the society which shall state,-

(i)the name of the society;

(ii)the aims and objects of the society;

(iii)the names, addresses and occupations of the members of the committee; and

Legal Document View