Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in The Explosives Act, 1884 (2)The publication shall be made in such manner as the Central Government, from time to time, by notification in the Official Gazette [prescribes] [[For mode prescribed, seeGazette of India, 1927, Pt.I,p.769.]] .
