Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(1) in The Delhi Metro Airport Express Line, General Rules, 2010 (1)No person shall drive a train unless he is in possession of a valid certificate of competency issued by an Authorised Officer of the Delhi Metro Railway Administration.
