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Delhi High Court - Orders

M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 4 May, 2026

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                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                  +         RFA(COMM) 487/2024
                            M/S APL APOLLO TUBES LIMITED       .....Appellant
                                          Through: Mr. Anubhuti Tyagi and Ms.
                                                   Nisha, Advocates.

                                                          versus

                            MR. RAM PRATAP GOYAL                                                 .....Respondent
                                         Through: None.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE AMIT MAHAJAN
                                         ORDER

% 04.05.2026 CM APPL. 74232/2025

1. The Government of National Capital Territory of Delhi is not represented.

2. Renotify on 15.09.2026, after informing the learned Standing Counsel for Government of National Capital Territory of Delhi.

ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 4, 2026 DU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/05/2026 at 21:01:09