Delhi High Court - Orders
M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 4 May, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 487/2024
M/S APL APOLLO TUBES LIMITED .....Appellant
Through: Mr. Anubhuti Tyagi and Ms.
Nisha, Advocates.
versus
MR. RAM PRATAP GOYAL .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 04.05.2026 CM APPL. 74232/2025
1. The Government of National Capital Territory of Delhi is not represented.
2. Renotify on 15.09.2026, after informing the learned Standing Counsel for Government of National Capital Territory of Delhi.
ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 4, 2026 DU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/05/2026 at 21:01:09