Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(2)(c) in The Gujarat Agricultural Pests and Diseases Act, 1980 (c)if the ownership of the vehicle to be requisitioned is in dispute, be published in the Official Gazette.