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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ii) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ii)"Generating Unit" means an electrical Generating Unit coupled to a turbine within a Power Station together with all Plant and Apparatus at that Power Station which relates exclusively to the operation of that turbo-generator;