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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(2)An Agriculture Graduate desiring allotment of Government land shall submit his application for allotment in triplicate in Form VI to the Director of Agriculture, Rajasthan along-with an affidavit that he is an Agriculture Graduate under these Rules who shall immediately register it in a register maintained by him in Form VII and issue to the applicant a receipt in Form VIII.