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State of Jharkhand - Section

Section 144 in Bihar Education Code, 1961

144. Application of Rules.

- These rules may be applied to all teachers of primary and middle schools paid out of District Education Fund, other than those serving in the schools managed by Managing Committees or by the District Board. The Managing Committees of primary and middle schools where these exist, may adopt these rules for the purpose of grant of leave to teachers serving under them. These rules maybe extended to the teachers of such schools after the' decision of the Managing Committees, and these rules have been communicated to the District Superintendent of Education.Note. - In regard to the schools, managed by District Board they may be treated outside the purview of these rules till the District Boards are agreeable to adopt these rules.