[Cites 0, Cited by 0]
[Section 205]
[Entire Act]
State of Odisha - Subsection
Section 205(1) in Orissa Municipal Rules, 1953
| Sum distrained for | Fee | ||
| Rs. | a. | p. | |
| Under 1 rupee | 0 | 4 | 0 |
| 1 rupees and over but under 5rupees | 0 | 8 | 0 |
| 5 rupees and over but under 10rupees | 1 | 0 | 0 |
| 10 rupees and over but under 15rupees | 1 | 8 | 0 |
| 15 rupees and over but under 20rupees | 2 | 0 | 0 |
| 20 rupees and over but under 25rupees | 2 | 8 | 0 |
| 25 rupees and over but under 30rupees | 3 | 0 | 0 |
| 30 rupees and over but under 35rupees | 3 | 8 | 0 |
| 35 rupees and over but under 40rupees | 4 | 0 | 0 |
| 40 rupees and over but under 45rupees | 4 | 8 | 0 |
| 45 rupees and over but under 50rupees | 5 | 0 | 0 |
| 50 rupees and over but under 60rupees | 6 | 0 | 0 |
| 60 rupees and over but under 80rupees | 7 | 8 | 0 |
| 80 rupees and over but under 100rupees | 9 | 0 | 0 |
| 100 rupees and over | 10 | 0 | 0 |