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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Odisha - Subsection

Section 205(1) in Orissa Municipal Rules, 1953

(1)Distraint fee shall be payable at such rates not exceeding those mentioned below :
Sum distrained for Fee
  Rs. a. p.
Under 1 rupee 0 4 0
1 rupees and over but under 5rupees 0 8 0
5 rupees and over but under 10rupees 1 0 0
10 rupees and over but under 15rupees 1 8 0
15 rupees and over but under 20rupees 2 0 0
20 rupees and over but under 25rupees 2 8 0
25 rupees and over but under 30rupees 3 0 0
30 rupees and over but under 35rupees 3 8 0
35 rupees and over but under 40rupees 4 0 0
40 rupees and over but under 45rupees 4 8 0
45 rupees and over but under 50rupees 5 0 0
50 rupees and over but under 60rupees 6 0 0
60 rupees and over but under 80rupees 7 8 0
80 rupees and over but under 100rupees 9 0 0
100 rupees and over 10 0 0