Supreme Court - Daily Orders
Karan Talwar vs The State Of Tamil Nadu on 18 May, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
ITEM NO.25 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 10736/2022
(Arising out of impugned final judgment and order dated 14-09-2022
in CRLRC No. 1258/2022 passed by the High Court Of Judicature At
Madras)
KARAN TALWAR Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
(FOR ADMISSION and IA No.171355/2022-EXEMPTION FROM FILING O.T.
IA No. 171355/2022 - EXEMPTION FROM FILING O.T.)
Date : 18-05-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Siddharth Aggarwal, Sr. Adv.
Ms. Pritha Srikumar, AOR
Ms. Vasudha Sharma, Adv.
Mr. Anirudh Gotety, Adv.
Ms. Arshiya Ghose, Adv.
For Respondent(s) Mr. V. Krishnamurthy, Sr. Adv., A.A.G.
Dr. Joseph Aristotle S., AOR
Ms. Richa Vishwakarma, Adv.
Ms. Vaidehi Rastogi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after Summer Vacations, 2023.
(ASHWANI KUMAR) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Manish Issrani Date: 2023.05.22 10:08:15 IST Reason: