Delhi High Court - Orders
Subhash Chander Dabas vs Assistant Commissioner Of Income Tax, ... on 14 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2332/2023
SUBHASH CHANDER DABAS .....Petitioner
Through: Mr. Ramesh Singh, Sr. Adv
with Mr. Sumit K. Batra, Mr.
Manish Khurana, Ms. Priyanka
Jindal & Ms. Hage Nanya,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-
25(1), DELHI .....Respondent
Through: Mr. Puneet Rai, SSC with Mr.
Rishabh Nangia, Mr. Ashvini
Kr., JSCs, Mr. Nikhil Jain &
Ms. Shrishti Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 14.01.2025 Mr. Singh, learned senior counsel appearing in support of the writ petition draws our attention to one of the questions which would arise for consideration and which also forms part of the batch led by Aadhar Tours and Travels Pvt. Ltd. vs. Union of India & Ors. [W.P.(C) 262/2023].
Since we propose to commence hearing on that batch today, let this matter be called again on 20.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 14, 2025/v This is a digitally signed order.
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