Himachal Pradesh High Court
M/S Jaiprakash Industries vs . Hari Ram & Another on 25 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Jaiprakash Industries Vs. Hari Ram & another .
RFA No. 280 of 2017 25.3.2022 Present: Mr.Bhagwati Chander Verma, Advocate, for the appellant.
Mr.Virender Thakur, Advocate, for respondent No.1.
Mr.Kuldeep Chand, Deputy Advocate General, for respondent No. 2.
CMP Nos. 358 and 359 of 2022 Reply(ies) to the applications be filed within four weeks.
List on 4th May, 2022.
(Vivek Singh Thakur), Judge.
25th March, 2022 (Keshav) ::: Downloaded on - 25/03/2022 20:13:46 :::CIS