Punjab-Haryana High Court
State Of Punjab And Others vs Davinder Pal Singh on 8 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 967 of 1988 (O&M)
State of Punjab and others
....... Appellants
Versus
Davinder Pal Singh
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 961 of 1988, titled The State of Punjab and others Versus Bhupinder Singh and another.
(RAJESH BINDAL) 08.09.2010 JUDGE sarita