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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(1)To appoint agent or agents for any unit for all or any specified forest produce under Sub-section (1) of Section 4, the Government shall publish in the Official Gazette and in such other manner as it may think fit, a notice inviting application for such appointment, indicating the terms and conditions of the agency.