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Gayatri Balasamy vs M/S Isg Novasoft Technologies Limited on 15 May, 2023

Bench: Surya Kant, Aravind Kumar

     ITEM NO.33                                COURT NO.7                      SECTION XII

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C)                 Nos.15336­15337/2021

     (Arising out of impugned final judgment and order dated 08­08­2019
     in OSA No. 59/2015 & OSA No. 181/2015 passed by the High Court of
     Judicature at Madras)

     GAYATRI BALASAMY                                                           Petitioner(s)

                                                         VERSUS

     M/S ISG NOVASOFT TECHNOLOGIES LIMITED                                      Respondent(s)

     (FOR ADMISSION)

     Date : 15­05­2023 These petitions were called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE SURYA KANT
                               HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                        Mr. Arvind Dattar, Sr. Adv.
                                        Mr. K.parameshwar, AOR
                                        Mr. Mv Mukunda, Adv.
                                        Ms. Arvind Dattar, Adv.
                                        Ms. Kanti, Adv.
     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. As per the Office Report dated 12­05­2023, service is complete on the respondent but no one has entered appearance on its behalf so far.

2. Post the matters for hearing on 01­08­2023.

3. The respondent shall be at liberty to put in appearance meanwhile and file the counter affidavit.

(VISHAL ANAND) Date: 2023.05.15 17:38:16 IST Reason: (PREETHI T.C.) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)