Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 464] [Entire Act] State of Gujarat - Subsection Section 464(3) in Gujarat High Court Rules, 1993 (3)The Council shall furnish to the Registrar two extra copies of all the papers mentioned in Sub-rule (1).
