Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(viii) in The Dibrugarh University Act, 1965

(viii)to establish and maintain colleges and halls, to recognise and supervise colleges and halls not maintained by the University and other accommodation for students, and to withdraw any such recognition ;