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Income Tax Appellate Tribunal - Delhi

Discovery Communication India, New ... vs Addl.Cit, Special Range- 3, New Delhi on 2 August, 2019

              IN THE INCOME TAX APPELLATE TRIBUNAL
               DELHI FRIDAY BENCH 'I(1)
                                  'I(1)'
                                   I(1)' : NEW DELHI

         BEFORE SHRI PRAMOD KUMAR,
                             KUMAR, VICE PRESIDENT AND
            SHRI K. NARASIMHA CHARY,
                              CHARY, JUDICIAL MEMBER

                ITA No.7676/Del/2017
                    No.7676/Del/2017 & 8129/Del/2018
                 Assessment Year : 2013-
                                   2013-14 & 2014-
                                             2014-15


M/s Discovery                 Vs.    Additional Commissioner of
Communications India,                Income Tax,
125-
125-B, Som Datt Chamber-
                 Chamber-1,          Special Range-
                                              Range-3,
5, Bikaji Cama Place,                C.R. Building,
New Delhi - 110 066.                 I.P. Estate,
PAN : AAACD4746K.                    New Delhi.
     (Appellant)                          (Respondent)


            Appellant by      :     Shri Karnik Gulati, CA.
            Respondent by     :     Ms. Naina S. Kapil, Senior DR.


     Date of hearing          :     02.08.2019
     Date of pronouncement    :     02.08.2019


                              ORDER

PER PRAMOD KUMAR, KUMAR, VP :

These two appeals by the assessee for the assessment years 2013-14 and 2014-15 are directed against the assessment order dated 31st October, 2018.

2. At the time of hearing before us, the learned counsel for the assessee requested for withdrawal of the appeals filed by the assessee. Learned Senior DR had no objection.

2 ITA-7676/Del/2017 & 8129/Del/2018

3. In view of the above, we accept the request of the assessee for withdrawal of the appeals. Accordingly, the appeals filed by the assessee are dismissed as withdrawn.

4. In the result, both the appeals of the assessee are dismissed as withdrawn.

Decision pronounced in the open Court on 2nd August, 2019.

                  Sd/-                                 Sd/-
      (K. NARASIMHA CHARY)
                     CHARY)                   (PRAMOD KUMAR)
                                                       KUMAR)
         JUDICIAL MEMBER                       VICE PRESIDENT

VK.

Copy forwarded to: -

1.    Appellant    : M/s Discovery Communications India,
                     125-
                     125-B, Som
                             Som Datt Chamber-
                                      Chamber-1,

5, Bikaji Cama Place, New Delhi - 110 066.

2. Respondent : Additional Commissioner of Income Tax, Special Range-

Range-3, C.R. Building, I.P. Estate, New Delhi.

3. CIT

4. CIT(A)

5. DR, ITAT Assistant Registrar