Income Tax Appellate Tribunal - Delhi
Discovery Communication India, New ... vs Addl.Cit, Special Range- 3, New Delhi on 2 August, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI FRIDAY BENCH 'I(1)
'I(1)'
I(1)' : NEW DELHI
BEFORE SHRI PRAMOD KUMAR,
KUMAR, VICE PRESIDENT AND
SHRI K. NARASIMHA CHARY,
CHARY, JUDICIAL MEMBER
ITA No.7676/Del/2017
No.7676/Del/2017 & 8129/Del/2018
Assessment Year : 2013-
2013-14 & 2014-
2014-15
M/s Discovery Vs. Additional Commissioner of
Communications India, Income Tax,
125-
125-B, Som Datt Chamber-
Chamber-1, Special Range-
Range-3,
5, Bikaji Cama Place, C.R. Building,
New Delhi - 110 066. I.P. Estate,
PAN : AAACD4746K. New Delhi.
(Appellant) (Respondent)
Appellant by : Shri Karnik Gulati, CA.
Respondent by : Ms. Naina S. Kapil, Senior DR.
Date of hearing : 02.08.2019
Date of pronouncement : 02.08.2019
ORDER
PER PRAMOD KUMAR, KUMAR, VP :
These two appeals by the assessee for the assessment years 2013-14 and 2014-15 are directed against the assessment order dated 31st October, 2018.
2. At the time of hearing before us, the learned counsel for the assessee requested for withdrawal of the appeals filed by the assessee. Learned Senior DR had no objection.
2 ITA-7676/Del/2017 & 8129/Del/2018
3. In view of the above, we accept the request of the assessee for withdrawal of the appeals. Accordingly, the appeals filed by the assessee are dismissed as withdrawn.
4. In the result, both the appeals of the assessee are dismissed as withdrawn.
Decision pronounced in the open Court on 2nd August, 2019.
Sd/- Sd/-
(K. NARASIMHA CHARY)
CHARY) (PRAMOD KUMAR)
KUMAR)
JUDICIAL MEMBER VICE PRESIDENT
VK.
Copy forwarded to: -
1. Appellant : M/s Discovery Communications India,
125-
125-B, Som
Som Datt Chamber-
Chamber-1,
5, Bikaji Cama Place, New Delhi - 110 066.
2. Respondent : Additional Commissioner of Income Tax, Special Range-
Range-3, C.R. Building, I.P. Estate, New Delhi.
3. CIT
4. CIT(A)
5. DR, ITAT Assistant Registrar