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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(i) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(i)Research programs and projects undertaken or to be undertaken by the various University units in the field of Rural Development and Panchayat Raj and other allied subjects with a view to promote effective co-ordination.