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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(b)within 90 (ninety) days of coming into operation of the rules in case of an existing industrial activity or isolated storage.