Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Telangana - Section Section 8 in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 8. Amendment of Hyderabad Civil Service Rules. - Rule 231 of the Hyderabad Civil Services Rules shall be omitted.[Added by Act No.19 of 1997.]
