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[Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(10)(g) in Kerala Factories Rules, 1957

(g)Fire resisting doors or roller shutters shall be provided at appropriate places along the escape routes to prevent spread of fire and smoke, particularly at the entrance of lifts or stairs where funnel or flue effect may be created inducing an upward spread of fire.