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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(e) in The Orissa Grama Panchayats Act, 1964

(e)all income accruing from any property or institution or undertaking or work belonging to or vested in or under the direction, management and control of the Grama Sasan;