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State of Rajasthan - Section

Section 6 in Rajasthan Preservation of Certain Animals Act, 1950

6.

[***] [Substituted and omitted by item No. 7 of the Schedule of the Rajasthan Act No. 27 of 1957 (Published in the Rajasthan Gazette, Part 4-A, Extraordinary, dated 13.8.1957).This Act now extends to the whole of the State of Rajasthan including the Abu, Ajmer and Stinel areas with effect from 1.9.1957, i.e. the date of enforcement of Rajasthan Act No. 27 of 1957.]