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State of Kerala - Section

Section 18A in Kerala Education Act, 1958

18A. Educational Development Committee.

(1)The local authority concerned shall constitute an Educational Development Committee consisting of such members as may be prescribed for each school under its management for attending to the welfare needs there of.
(2)The Educational Development Committee shall create an educational development fund, in such manner as may be prescribed, for the purpose of meeting the expenses that may arise in connection with the development of the school]