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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(3)(b) in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986

(b)in the case of a textile undertaking specified in the First Schedule which has vested in the Corporation as a lessee, the Corporation.