Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(33)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(33)(ii) in Assam General Sales Tax Act, 1993

(ii)Any transfer of property in goods (whether as goods or in some other form) involved I the execution of a works-contract;