Madhya Pradesh High Court
Khush Rao Lokhande vs The State Of Madhya Pradesh on 3 November, 2016
WP-17692-2016
(KHUSH RAO LOKHANDE Vs THE STATE OF MADHYA PRADESH)
03-11-2016
Shri Satish Kumar Shrivastav, counsel for the petitioner.
Shri Santosh Yadav, PL for the respondents/State.
Heard.
Shri Shrivastav undertakes to serve respondents No.4 to 6 by Dasti service. Steps within three days. PF for remaining respondents within same time. Notices be made returnable on 2.12.2016. Affidavit of service be filed.
(SUJOY PAUL) JUDGE MKL