Section 48 in The Bengal Agricultural Debtors Act, 1936
48. Publication of orders and awards. -
A copy of any order made by a Board under sub-section (2) of section 13, and a copy of any award shall be published in such manner as may be prescribed by the [State Government] [Words substituted by the Government of India (Adaptation of India Laws) Order, 1937 and the Adaptation of Laws Order 1950, respectively.].
