Himachal Pradesh High Court
Sh. Bijender Kumar Jain vs . Union Of India & Ors. on 12 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sh. Bijender Kumar Jain Vs. Union of India & Ors.
& Connected Matter .
CWP No.3158 of 2021 a/w CWP No.636 of 2020 12.05.2022 Present: Ms. Narvada, Advocate, vice Mr. Ajay Vaidya, Advocate, for the petitioner, in both the petitions.
Mr. Virbahadur Verma, Central Government Standing Counsel, for respondent No.1, in both the petitions.
Mr. Vinay Kuthiala, Senior Advocate with Ms. Vandana Kuthiala, Advocate, for respondents No.2 and 3, in rboth the petitions.
Learned counsel for the respondents prays for and is granted three weeks' time to file reply.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge 12th May, 2022 (shivender) ::: Downloaded on - 12/05/2022 20:07:05 :::CIS