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State of Bihar - Section

Section 70 in Bihar Inland Vessels Rules, 2013

70. Sailing vessels.

- When two sailing vessels are in sight of one another or approaching one another so as to involve risk of collision, one of them shall keep out of the way of the other as follows:-
(1)In a non tidal river when one vessel is proceeding upstream and the other vessel proceeding downstream the vessel proceeding upstream shall keep out of the way of the other;
(2)When both are proceeding, upstream or downstream and in a tidal lagoon the vessel which is to windward shall keep out of the way of the vessel which is to leeward;
(3)A vessel which is running free shall keep out of the way of a vessel which is close-hauled; and
(4)A vessel which is close-hauled on the port tack shall keep out of the way a vessel which is close-hauled on the starboard tack.
(5)For the purpose of these rules, "upstream" shall be deemed the direction against current and downstream the direction with the current. "Wind ward" side shall be deemed to be the side opposite to that of which the main sail or the largest fore and after sail is carried.