Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Kerala - Section Section 1 in Kerala Municipality Act, 1994 1. Short title, extent and commencement. (1)This Act may be called the Kerala Municipality Act, 1994.(2)It extends to the whole of the State of Kerala.(3)It shall be deemed to have come into force on the 30lh day of May, 1994.
