Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(3) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D) (3)It shall come into force from the date on which, after receiving the assent of this Highness the Maharaja Bahadur, it is published in the Government Gazette.
