Section 1 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992
1. Short title and commencement.
(1)These rules may be called the Orissa Co-operative Societies (Elections to the Committees) Rules, 1992.(2)[They shall come into force on such date as the State Government may, by notification, appoint.] [Came into force on 11th day of 1992.]
