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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3)(e) in Tamil Nadu Educational Rules

(e)There shall be no compulsion on any pupil or the parent or guardian of such pupil or any threat of censure or punishment of any kind for non-participation in any religious instruction or gathering.