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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(4) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(4)The inquiry by the Commission on the revocation of the licence, in so far as it is applicable, shall be in the same manner as provided in Chapter 11 of the regulations.