Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Odisha - Subsection Section 22(c) in The Orissa Press Representatives' Accreditation Rules, 1966 (c)he ignores or violates the conditions on which information and facilities are provided by, Government or acts contrary to any provisions of these rules;
