Calcutta High Court (Appellete Side)
M/S. Auto Fuel & Services-I And Others vs Union Of India And Ors on 24 April, 2019
Author: Soumen Sen
Bench: Soumen Sen
1 Serial No.70.
April 24, 2019.
SG Ct.37 MAT 1601 of 2018 M/s. Auto Fuel & Services-I and others vs Union of India and ors.
None appears on behalf of the appellants even at the second call.
It appears that the appellants are not interested to proceed with the appeal. In view thereof, the appeal is dismissed for default.
There will be no order as to costs.
( Soumen Sen, J. ) ( Ravi Krishan Kapur, J. ) 2