Himachal Pradesh High Court
Hpfc vs . Smt.Dharam Lata on 21 June, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
HPFC Vs. Smt.Dharam Lata Civil Revision No.220 of 2018 21.06.2022 Present: Mr. Ajay Thakur, Advocate, vice Mr. Atharv .
Sharma, Advocate, for the petitioner.
None for the respondent.
Learned counsel for the petitioner submits that power of attorney on behalf of the petitioner stands filed in the Registry.
List alongwith RSA No.17 of 2019 after two weeks.
Jyotsna Rewal Dua Judge June 21, 2022 (R.Atal) ::: Downloaded on - 21/06/2022 20:07:17 :::CIS