Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Securities And Exchange Board Of India - Section

Section 20 in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

20. Commencement of investment.

- No foreign portfolio investor shall make any investments in securities in India without complying with the provisions of this Chapter.