Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(l) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999 (l)purchase and repair of oil engines, pumping sets, and electrical motors for any of the purposes mentioned in this section;
