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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(vii) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(vii)to institute and award fellowships, scholarships, prizes and such other awards for recognition of merit as the University may deem fit;