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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4)(b) in The Orissa Veterinary Council Rules, 1997

(b)a voter signs his name on the voting paper, or writes any word on it, or makes a mark on it by which it becomes recognisable as his ballot paper; or