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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(ac) in The Aircraft Act, 1934

(ac)[] [Clause (ab) re-lettered as clause (ac) by Act 1 of 1983, Section 2 (w.e.f. 26.3.1983). ] the Information to be furnished by an applicant for, or the holder of, a license authorising the establishment of an air transport service to such authorities as may be specified in the rules;